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Madhya Pradesh High Court

Smt. Salita vs M/S Transcon Fret Carrier System Pvt. ... on 18 February, 2016

M.A. No.338/2016

18.02.2016

None present for the appellant even in the pass over round.

The case is adjourned for 16.03.2016. (Prakash Shrivastava) Judge sourabh.