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State of Odisha - Section

Section 46 in The Orissa Factories Rules, 1950

46. Certain latrines and urinals to be connected to sewerage system.

- When any general system of underground sewerage with an assured water-supply for any particular locality is provided in a municipality, all latrines and urinals of a factory situated in such locality shall, if the factory is situated within 100 feet of an existing sewer, be connected with that sewerage system.