Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19IA] [Entire Act] Union of India - Subsection Section 19IA(4) in The Depositories Act, 1996 (4)No appeal shall lie under section 23A against any order passed by the Board or the adjudicating officer under this section.
