Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(4) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004 (4)The Registrar shall, after receiving the application under sub-rule (1), follow the same procedure as specified in rule 5.
