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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2)(d) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(d)Landings: No stairway shall have a height of more than 3.75 metres between landings nor less than two risers between consecutive landings; the landings shall have a dimension, not less than the width of stairs, measured in the direction of the run.