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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(f) in The Orissa Co-operative Societies Rules, 1965

(f)any other matter directed by the [Auditor-General] [Substituted vide Orissa Gazette Extraordinary No 500, Dated 23.4.1997.];