Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

State of Sikkim - Subsection

Section 16(6)(b) in Sikkim Co-Operative Societies Act, 1978

(b)all claims of the members and creditors who have exercised the option referred to in sub-section (4) within the period specified therein have been met in full.