Himachal Pradesh High Court
Yaspal Singh Sandhu vs . State Of H.P. & Connected Matters on 23 March, 2022
Bench: Sabina, Satyen Vaidya
Yaspal Singh Sandhu vs. State of H.P. & connected matters .
CWP No.1648 of 2018 a/w CWP No.63 of 2019 and COPC Nos.115 & 240 of 2019 CWP No.1648 of 2018 & COPC Nos.115 & 240 of 2019 23.03.2022 Present: Mr. Abhimanyu Rathore, Advocate, for the petitioner(s).
Mr. Anil Jaswal, Additional Advocate General, for respondents No.1 to 5, 7 and 10/State.
Mr. Amit Singh Chandel, Advocate, for respondent No.6.
Mr. Shourya Sharma, Advocate on behalf of Mr. T.S. Chauhan, Advocate, for respondent No.8.
Mr. Mehar Chand Jamwal, Advocate, for respondent No.9.
CWP No.63 of 2019Mr. Mehar Chand Jamwal, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondents No.1 to 3/State.
Mr. Amit Singh Chandel, Advocate, for respondent No.4.
Mr. Shourya Sharma, Advocate on behalf of Mr. T.S. Chauhan, Advocate, for respondent No.5.
Mr. Abhimanyu Rathore, learned counsel for the petitioners, requests for an adjournment.
List again on 28th March, 2022.
( Sabina )
Judge
( Satyen Vaidya )
March 23, 2022 Judge
(Yashwant)
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