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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(3)In every ship to which these rules apply being a ship of 1,000 tons or over means shall be provided whereby the crew shall obtain access to drinking water which has been cooled by passing through a cooling "tank or by other suitable means