Andhra Pradesh High Court - Amravati
Bontha Radha Devi vs The Government Of Andhra Pradesh on 29 May, 2020
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
SECTION OFFICER i Ben, iad 5 £4 See, i pa Bee bm i & & 2 Bl BE a' "i, Bo & Bie 2 # cme bee pee "er ay re ee Ss oe CFE ue " ws i" ee ie Cad agen et, Gk sores q ee, £53 i foes oe Be gm "ue e - ~ "i : fe Be BO & 6 me am 2 a ine ~ to La & rt x a, *, ¢ 4 7 a A ; 7 "pe ie B B ae me ws ty Ke sin, hg ESA & Pod a3 es wh ps By Pa os ay bee ze " om ae cs oe eb & mh:
Sg o 2 ao ib a 5 : 5 os 6 Be = & 3 Be 2. 2 BBs S Z ee 3 . td ag A . Pa eat eG So "£% sna BEu. By bome a (BB 2 o "3 we Oo voy The tet ae tr : £3 ga BB * xz 2 ne Als <5 ~ 88 7 26 BG & < we fe a 0% 3 fe: os - a % + ot ish wood Fe + CE ge "SL EB & aad sek @ oy Pang a tS ee oo see EE bee vheoe. ey of Ug OE bb oe Pe fo "Tn, oh we ti BOG ; 7 A oe _ Ab pe 4 wheel te ty ox co Bee $e on oe OL my) eo is : cE ee me ae iy ee wh hen He > , tee £5 ee eee te |, &2 "te a fo ih. £4 og od o A os : 5 hs oe « % i LEE Se foo LA Bae oy 5 oe ge we "if Zn ch BE Sb He feed e a o Hie 2 oy BES ee am & OR me eee z Fon im, Sr a EOZGE Ou a, "5 Gy 2 oy ee ea ot & fone Of Ae fy tae Hh oo pg fe ea a x os a af wer iG ye Bay. fy "her To Fan kon ae , eee na se No her 9 " a; @ oe 7 aya . ae Gs bee gg dee oF "4 57 yo ge i Ei. viheas aE C3 a a Pee ke ot rt is ag eg BO thE et OG ea eB hee fy £3 a co ape wed tf) ce oe = tee ee EP 04 a 2 cE E& 2 > oe ew "3 s fom bon Ge a st OTA ee wn eG iy ; x es . bey de Be ot ASS Sm me 'May = ee By 45 LE aed ay Bee Sg we Ge ed mo a LBB Bs L i gy ho ie o% i O £p wed fA ry tg A BE Oo HO, ee me ee yom ke we bent A ime Boe ft he oe Ea os Ge Bag sed Ene 6& g 2 OO SORBED & & ao .e™ "
ers bee. £4 23 =p eet ee EE Me on ew Wp &. ee Mg baie ib. Q ee Ci on ge he oe #3 a "yt GS - & ES on oe " Qe Po ae a Pe iD oe ca ety DS eo me (ae to ee hip & tf 1 % Ete ceo B mo & & £25 Oe weenie x a, Be ee, FE rye EE Be woe Ba oo oy Ot : ' os fees ee on gy tke i x ge : wn ee REG fee s pom boned ad a : eee oo a roe om ; Eg é os i Go % Ee Bi a B, & ey ge 8 Be id Zz hy ee us Be 2G ca "ee a) * oe mg to om be i mS Me ni. ' " wo 4 is te ry ke eons eo atye j Poet . ee CE at % LE, - st pee ae 3 es, io] cies se dy oo oy oe @ ew & e ora . ns Ki og RG Bay ke oa + gen ne bs ath , he there, ghee % m1 ae <3 ip 0 SE i oe "ys, ge A wm & Oe pe & io hs a : ayo i a he tho § a ee ey. Ga oe a3 fy Bm > oe OE ~ oe Bo % oe ee SE i he gy FO Lp oy a 7 Be A Be ft HA on hee i 5 Sp be os Looe To, SP.
. The Government of Andhra Pradesh, Department of Revenue, Secretariat, Velagapudi, Amaravathi.
. The Deputy Registrar of Chits, at Tenali, Guntur District. . The Senior Manager/ GPA Holder, M/s Shri Ram Chits Pvt.Ltd, Repalle.(1 to 3 by RPAD- along with a copy of petition and memorandum of grounds) . One CC to Sri Srinivasa Rao Putluri Advocate [OPUC]
5. One spare copy oak HEGH COUR NOTE: LIST THE MATTER AFTER FOUR &) WEEKS.
NOTICE BEFORE ADMISSION ORPNo 3s af 2020