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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Sikkim - Subsection

Section 44(1)(i) in Sikkim Urban and Regional Planning and Development Act, 1998

(i)For carrying out such works for the maintenance, improvement or other alteration of any building, which affects only the interior of building or which do not materially affect the external appearance of the building;