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State of Uttar Pradesh - Section

Section 38 in The U.P. Narcotic Drugs Rules, 1986

38. Transport by rail.

(1)No person shall carry or offer for carriage any consignment containing poppy-straw by rail unless such consignment is covered or accompanied by a requisite pass.
(2)The Railway administration shall convey such consignment in accordance with the conditions laid down in such pass and the bulk of such consignment shall not be broken in transit.