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State of Odisha - Section

Section 4 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

4. Constitution.

- The Service shall consist of such number of posts of Director, [Technical] [Substituted vide Notification No.3273/14.10.1985.] Deputy Director, Assistant Director (Technical and non-Technical) as would be determined by Government in consideration of workload, etc. and shall include such other posts as the Government may, from time to time, declare to be so included.