Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(1)(ii) in The Bihar General Provident Fund Rules, 1948 (ii)if the policy has been delivered to him under clause (b) or sub-rule (1) of Rule 21, make over the policy to the subscriber: