Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6C(2)] [Section 6C] [Entire Act] State of Gujarat - Subsection Section 6C(2)(a) in The Bombay Labour Welfare Fund Act, 1953 (a)in respect of the period falling within the first three months after such expiry, at the rate of twelve per cent per annum, and