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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Andhra Pradesh - Subsection

Section 65(5)(e) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(e)sale proceeds of religious books and publications where such sales are undertaken as an unremunerative enterprise with a view to propagate religion ;