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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(6) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(6)As many copies of the application, as there are respondents with one additional copy for the Tahsildar of the taluk, in which the land is situated be filed with the application.