Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Goa - Subsection Section 90(13) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (13)If any question as to the corresponding category of Government servants, the matter shall be referred to the Chairman and his decision shall be final.
