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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Madhya Pradesh - Subsection

Section 163(1) in The M.P. Municipal Corporation Act, 1956

(1)The Government may, after giving the Corporation an opportunity of expressing its views, by order exempt from the payment of any such tax in whole or in part any person or class of persons or any property or description of property.