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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Competition Commission of India (Salary, Allowances and other terms and Conditions of Service of Chairperson and other members) Rules, 2003

(2)All other words and expressions used in these rules but not defined, shall have the same meanings respectively assigned to them in the Act.