Section 55(2)(w) in THE INDIAN ANTARCTIC ACT, 2022

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(w) in THE INDIAN ANTARCTIC ACT, 2022

(w)the time within which and the form and manner in which the Committee shall furnish to the Central Government, the returns and statements under sub-section (1) and the form and manner of report under sub-section (2), of section 53; and

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Union of India - Subsection

Section 55(2)(w) in THE INDIAN ANTARCTIC ACT, 2022