Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20B] [Entire Act] State of Maharashtra - Subsection Section 20B(2) in The Maharashtra Cooperative Societies Rules, 1961 (2)As far as possible the period of education and training for members of committee shall be minimum three days in aggregate during their tenure.
