Delhi High Court - Orders
M/S Lg Polymers India Pvt Ltd vs Sanjiv Kapoor & Anr on 4 April, 2022
Author: Asha Menon
Bench: Asha Menon
$~26(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 520/2018, CRL.M.A. 29584/2018
M/S LG POLYMERS INDIA PVT LTD ..... Petitioner
Through: None.
versus
SANJIV KAPOOR & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 04.04.2022
1. None is present for the parties.
2. List on 20th December, 2022.
3. The order be uploaded on the website forthwith.
ASHA MENON, J APRIL 4, 2022 ck Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:04.04.2022 19:24:14