Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 780] [Entire Act] State of Punjab - Section Section 1 in The Punjab Excise Act, 1914 1. Short title. (1)This Act may be called the Punjab Excise Act, 1914 and(2)Extent and commencement. - It extends to the whole of Punjab.(3)It shall come into force on such date as the State Government may be notification direct.
