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Delhi High Court - Orders

M/S Maan Pharmaceuticals Ltd vs Central Medical Services Society ... on 25 February, 2022

Author: Vipin Sanghi

Bench: Vipin Sanghi, Jasmeet Singh

                          $~22 & 2.
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 3357/2022
                               M/S MAAN PHARMACEUTICALS LTD.              ..... Petitioner
                                              Through: Mr. Deepak Jain, Mr. K.B. Pradeep,
                                                       Ms. Jaspreet Aulakh & Mr. Tanpreet
                                                       Gulati, Advocates.
                                       versus

                               CENTRAL MEDICAL SERVICES SOCIETY
                               (CMSS) & ANR.                               ..... Respondents
                                               Through: Mr. Karan Chhibber, Advocate for
                                                        Mr. Harish Vaidyanathan Shankar,
                                                        Advocate for the respondent.
                          +    W.P.(C) 3270/2022
                               M/S VERVE HUMAN CARE LABORATORIES ..... Petitioner
                                               Through: Mr. Kirti Uppal, Senior Advocate
                                                        with Mr. Rohit Goel, Mr. Anish
                                                        Dewan & Ms. Riya Gulati,
                                                        Advocates.
                                        versus

                               UNION OF INDIA & ORS.                             ..... Respondents
                                             Through:          Mr. Vikram Jetly, CGSC for
                                                               respondents No.1 & 2.
                               CORAM:
                               HON'BLE MR. JUSTICE VIPIN SANGHI
                               HON'BLE MR. JUSTICE JASMEET SINGH

                                                        ORDER

% 25.02.2022 C.M. Nos.9812-9813/2022 in W.P.(C) 3357/2022; and C.M. No. 9517/2022 in W.P.(C) 3270/2022 Exemptions allowed, subject to all just exceptions. The applications stand disposed of.

Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:02.03.2022 10:52:34

W.P.(C) 3357/2022 and C.M. Nos.9810-9811/2022 & 10103/2022; and W.P.(C) 3270/2022 and C.M. No.9516/2022 The original record has been submitted. Mr. Harish Vaidyanathan Shankar is stated to be unwell as he tested positive for Covid-19. Adjournment is sought till Monday.

At request, adjourned to 28.02.2022.

VIPIN SANGHI, J JASMEET SINGH, J FEBRUARY 25, 2022 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:02.03.2022 10:52:34