Chattisgarh High Court
Branch Manager vs Pushpa Golchha Allies Pushpa Jain on 12 November, 2022
1
LOK ADALAT
Chhattisgarh High Court Campus, Bilaspur
MAC No. 1004 of 2020
1. Branch Manager H.D.F.C. Agro General Insurance Company,
First Floor, Puja Enclave Road Nayapara, M.M. Towers,
Jagdalpur, District Nasik (Maharashtra) Pin 422005. At Present-
H.D.F.C. Ergo General Insurance Company, Through Manager
(Claims), Devendra Nagar Road, Chawla Complex, Raipur,
Chhattisgarh. (Insurer Of Vehicle No. Cg-17-Bd-9956)
---- Petitioner
Versus
1. Pinki Golchha Allies Pinki Jain Allies Durga Devi Jain W/o
Shantilal Jain Aged About 33 Years R/o Main Road, Tongapal,
District Sukma, Present Address- Nayapara, Jagdalpur, District
Bastar, Chhattisgarh. (Claimant)
2. Bhau Saheb Dhadwad S/o Narayan Aged About 36 Years R/o
Mahuli Nadur, Thana Dhargaon, Tahsil Sangamner, District
Ahmadnagar Maharashtra. (Driver And Owner Of Vehicle No. Cg-
17-Bd-9956), District : Ahmadnagar, Maharashtra
---- Respondent
MAC No. 913 of 2020
• Branch Manager H.D.F.C. Agro General Insurance Company, First Floor, Puja Enclave Road Nayapara, M.M. Towers, Jagdalpur, District Nasik (Maharashtra) Pin 422005 At Present H.D.F.C. Ergo General Insurance Company, Through Manager (Claims), Devendra Nagar Road, Chawla Complex, Raipur (Chhattisgarh) (Insurer Of Vehicle No. C.G.-17-B D-9956), District : Raipur, Chhattisgarh
---- Petitioner Versus
1. Sanjay Golchha S/o Shri Mangilal Golchha, Aged About 25 Years R/o Pushpal Road, Tongpal, District Sukma, Present Address Ajazd Chowk, Pandit Deendayal Ward 19, Jagdalpur, District Bastar Chhattisgarh. (Claimant), District : Bastar(Jagdalpur), Chhattisgarh
2. Bhau Saheb Dhadwad S/o Narayan, Aged About 36 Years R/o Mahuli Nadur, Thana Dhargaon, Tahsil Sangamner, District 2 Ahmadnagar (Maharashtra) (Driver Of Owner Of Vehicle No. C.G.-17- B D- 9956), District : Ahmadnagar, Maharashtra
---- Respondent MAC No. 1006 of 2020 • Branch Manager H.D.F.C. Agro General Insurance Company, First Floor, Puja Enclave Road Nayapara, M.M. Towers, Jagdalpur, District Nasik (Maharashtra) Pin 422005. At Present- H.D.F.C. Ergo General Insurance Company, Through Manager (Claims), Devendra Nagar Road, Chawla Complex, Raipur, Chhattisgarh. (Insurer Of Vehicle No. Cg-17-Bd-9956)
---- Petitioner Versus
1. Harsh Golchha Aged About 11 Years, Guardian Shantilal Golchha S/o Hukmichand Golchha, Age 40 Years, R/o Main Road, Tongapal, District Sukma, Present Address- Nayapara, Jagdalpur, District Bastar, Chhattisgarh. (Claimant)
2. Bhau Saheb Dhadwad S/o Narayan Aged About 36 Years R/o Mahuli Nadur, Thana Dhargaon, Tahsil Sangamner, District Ahmadnagar Maharashtra. (Driver And Owner Of Vehicle No. Cg- 17-Bd-9956), District : Ahmadnagar, Maharashtra
---- Respondent MAC No. 989 of 2020 • Branch Manager H.D.F.C. Agro General Insurance Company, First Floor, Puja Enclave Road Nayapara, M.M. Towers, Jagdalpur, District Nasik (Maharashtra) Pin 422005 At Present- H.D.F.C. Ergo General Insurance Company, Through Manager (Claims), Devendra Nagar Road, Chawla Complex, Raipur Chhattisgarh....................(Insurer Of Vehicle No. C G-17- B D- 9956), District : Raipur, Chhattisgarh
---- Petitioner Versus
1. Vikas Allies Vikki Golchha S/o Late Mohanlal Golchha, Aged About 27 Years R/o Main Road, Tongapal, District Sukma Present Address Nayapara, Jagdalpur, District Bastar Chhattisgarh.......................(Claimant), District : Bastar (Jagdalpur), Chhattisgarh
2. Bhau Saheb Dhadwad S/o Naryan, Aged About 36 Years R/o Mahuli Nadur, Thana Dhargaon, Tahsil Sangamner, District 3 Ahmadnagar (Maharashtra)..............(Driver And Owner Of Vehicle No. C G-17- B D-9956), District : Ahmadnagar, Maharashtra
---- Respondent MAC No. 919 of 2020 • Branch Manager H.D.F.C. Agro General Insurance Company, First Floor, Puja Enclave Road Nayapara, M.M. Towers, Jagdalpur, District Nasik (Maharashtra) Pin 422005 At Present H.D.F.C. Ergo General Insurance Company, Through Manager (Claims), Devendra Nagar Road, Chawla Complex, Raipur Chhattisgarh. (Insurer Of Vehicle No. Cg-17-Bd-9956), District :
Raipur, Chhattisgarh
---- Petitioner Versus
1. Pushpa Golchha Allies Pushpa Jain D/o Late Mohanlal Golchha, Aged About 25 Years R/o Mainroad Tongpal, District Sukma, Present Address Nayapara, Jagdalpur, District Bastar Chhattisgarh. (Claimant), District : Bastar(Jagdalpur), Chhattisgarh
2. Bhau Saheb Dhadwad S/o Narayan, Aged About 36 Years R/o Mahuli Nadur, Thana Dhargaon, Tahsil Sangamner, District Ahmadnagar (Maharashtra) (Driver And Owner Of Vehicle No. Cg-17-Bd-9956), District : Ahmadnagar, Maharashtra
---- Respondent MAC No. 918 of 2020 • Branch Manager H.D.F.C. Agro General Insurance Company, First Floor, Puja Enclave Road Nayapara, M.M. Towers, Jagdalpur, District Nasik (Maharashtra) Pin 422005 At Present-
H.D.F.C. Ergo General Insurance Company, Through Manager (Claims), Devendra Nagar Road, Chawla Complex, Raipur Chhattisgarh. (Insurer Of Vehicle No. Cg-17-Bd-9956), District :
Raipur, Chhattisgarh
---- Appellant Versus
1. Shantilal Jain S/o Hukumichand Jain, Aged About 40 Years R/o Main Road, Tongapal, District Sukma, Present Address Nayapara, Jagdalpur, District Bastar Chhattisgarh., District :
Bastar(Jagdalpur), Chhattisgarh
2. Bhau Saheb Dhadwad S/o Narayan, Aged About 36 Years R/o Mahuli Nadur, Thana Dhargaon, Tahsil Sangamner, District 4 Ahmadnagar (Maharashtra) (Driver And Owner Of Vehicle No. Cg-17-Bd-9956), District : Ahmadnagar, Maharashtra
---- Respondent Appellant with / by Shri Rohitashva Singh Advocate Respondent/s with / by None.
AWARD (Passed on 12.11.2022)
1. The aforesaid Appeals are being disposed of by this common order as they arise out of accident dated 3.9.2017.
2. The aforesaid Appeals have been preferred by the Insurance Company being aggrieved by the award passed by the 2nd Additional Motor Accident Claims Tribunal, Jagdalpur in different claim cases.
3. Since in MAC Nos.667/2020 & other connected matters, the claimants have submitted their affidavits before the Lok Adalat stating that the Insurance Company has also preferred an Appeal against the award passed by the Claims Tribunal; the Insurance Company has deposited the award amount before the Claims Tribunal; compromise has been arrived at between the parties and they do not want to pursue the matter further in view of the compromise, counsel for the Insurance Company would submit that they do not want to pursue the matter any further.
4. In that view of the matter, the aforesaid Appeals are dismissed.
Sd/- Sd/-
(Deepak Kumar Tiwari) (YC Sharma)
Judge - Lok Adalat Member - Lok Adalat
High Court of Chhattisgarh High Court of Chhattisgarh
Bilaspur Bilaspur