Section 27M(2)(d) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

[Cites 0, Cited by 0] [Section 27M(2)] [Section 27M] [Entire Act]

(d)for the guidance of the Consolidation Officer in respect of the transfer of encumbrances and leases under Section 27-L, and

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