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State of Uttar Pradesh - Section
Section 30 in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981
30. Savings.
- Nothing in these rules shall effect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix A[Part II, Rule 4]The Strength of Service| Sl. No. | Post | Permanent | Temporary | Total | |
| 1. | Assistant Controller, Weights and Measures, Grade II. | 8 | ... | 8 | |
| 2. | Assistant Controller, Weights and Measures, Grade I. | } | 8(including 1 post in the Selection Grade.) | ... | 8 |
| 3. | Assistant Controller, Weights and Measures, Grade I(Selection Grade I) | ||||
| 4. | Deputy Controller, Weights and Measures. | 1 | ... | 1 |