Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act] State of Assam - Subsection Section 63(1)(a) in Assam Panchayat Act, 1994 (a)Exercise all powers specially imposed or conferred upon him by or under this Act, or any other law for the time being in force;