Section 260(2)(b) in The City of Panaji Corporation Act, 2002

[Cites 0, Cited by 0] [Section 260(2)] [Section 260] [Entire Act]

State of Goa - Subsection

Section 260(2)(b) in The City of Panaji Corporation Act, 2002

(b)If in his opinion the erection or re-erection of such buildings would be a nuisance or injurious to the inhabitants of the neighbourhood or to the public; or

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State of Goa - Subsection

Section 260(2)(b) in The City of Panaji Corporation Act, 2002