Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1) in The Calcutta National Medical College And Hospital Act, 1967

(1)The Calcutta National Medical College and Hospital Ordinance, 1967 is hereby repealed.