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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(f) in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973

(f)"State Government" in relation to a Union territory, means the Administrator thereof appointed by the President under Article 239 of the Constitution.]