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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(14) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(14)"Generating Unit" means an electrical Generator coupled to a prime mover within a Power Station together with all Plant and Apparatus at that Power Station (up to the Connection Point) which relates exclusively to the operation of that generator; -