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State of Madhya Pradesh - Section

Section 77 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

77. Annual report and the balance-sheet.

- At the close of each market year, the Market Committee shall prepare the annual balance-sheet in such form as may be prescribed by the Director and also prepare an annual report and shall submit copies of the said balance-sheet and the said annual report within thirty days of the close of the market year, to the Director or the officer authorised by him.