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State of Madhya Pradesh - Section

Section 1 in The M.P. Commissioner of Oaths Rules, 1976

1. Short title.

- [(1)] [Renumbered by Notification No. C-3916-III-I-27-75, dated 12-8-96, Published in M.P. Gazette Part 4 (Ga), dated 30-8-96.] These rules may be called The Madhya Pradesh Commissioner of Oaths Rules, 1976.
(2)[ They shall come into force on the date of their publication in the Official Gazette.] [Inserted by Notification No. C-3916-III-I-27-75, dated 12-8-96, Published in M.P. Gazette Part 4 (ga), dated 30-8-96.]