Madras High Court
T.Rishi vs / on 5 July, 2019
Author: G.Jayachandran
Bench: G.Jayachandran
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 05.07.2019
Coram::
THE HONOURABLE DR.JUSTICE G.JAYACHANDRAN
W.P.No.17609 of 2019
& W.M.P.No.17071 of 2019
T.Rishi,
S/o.K.Thanigavel,
No.91 A, Thenamara Street,
Kosapet, Vellore – 632 001. ... Petitioner
/versus/
1. The State of Tamil Nadu,
Rep by Principal Secretary,
Higher Education, Secretariat,
Chennai – 600 009.
2. The Registrar,
Madras University,
Chepauk, Chennai – 600 005.
3. The Principal,
Loyola College,
Chennai.
4. Chief Election Officer,
Students Union Election 2019-2020,
Loyola College,
Chennai – 600 034. ... Respondents
Prayer:- Writ Petition is filed under Article 226 of the Constitution of
India, to issue a Writ of Mandamus, to direct the 4th respondents to
permit the petitioner to contest in the election as General Secretary
Loyola Students Union Election 2019-2020.
http://www.judis.nic.in
2
For Petitioner : Mr.S.Periasamy
For R1 : Mr.S.Suresh Kumar
For R2 : Mr.L.P.Shanmugasundaram
For R3 & R4 : Mr.P.Godson Swaminath
ORDER
The Learned Counsel for the petitioner seeks permission of this Court to withdraw the petition and he has also made an endorsement to that effect.
2. In view of the endorsement made by the learned counsel appearing for the petitioner, this Writ Petition is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous Petition is closed.
05.07.2019
Index :Yes/No
Internet :Yes/No
bsm
1. The Principal Secretary, The State of Tamil Nadu, Higher Education, Secretariat, Chennai – 600 009.
http://www.judis.nic.in 3
2. The Registrar, Madras University, Chepauk, Chennai – 600 005.
3. The Principal, Loyola College, Chennai.
4. The Chief Election Officer, Students Union Election 2019-2020, Loyola College, Chennai – 600 034.
http://www.judis.nic.in 4 Dr.G.Jayachandran,J.
Bsm W.P.No.17609 of 2019 & W.M.P.No.17071 of 2019 05.07.2019 http://www.judis.nic.in