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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(1)It shall be open to the Commission to permit any Association or other bodies corporate or any group of consumers to participate in any proceedings before the Commission on such terms and conditions as the Commission may consider appropriate.