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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(g) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(g)an undertaking from the applicant that he will not deface, defile or damage any natural or man-made heritage site which is part of the location for film shooting and that in case any damage is caused, he shall, make good the loss by paying restoration charges and be also liable for punishment and penalties in accordance with law where the damage is irreparable or was caused by negligence or in a deliberate manner;