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[Cites 0, Cited by 0] [Section 140(1)] [Section 140] [Entire Act]

State of Odisha - Subsection

Section 140(1)(c) in The Orissa Town Planning and Improvement Trust Act, 1956

(c)any member or any person associated with the Planning authority or any other member of a Committee appointed under this Act having voted or taken any other part in the proceedings in contravention of Section 19; or