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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(mm) in The U.P. Entertainments and Betting Tax Act, 1979

(mm)[] [Inserted by U.P. Act No. 12 of 1989 (w.e.f. 15.4.1989).] 'public service vehicle' shall have the meaning assigned to in the [Motor Vehicles Act, 1939] [Now the Motor Vehicles Act, 1988];]