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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(ii) in The Orissa Prohibition of Withholding from Sale of Essential Commodities Order, 1977

(ii)For the purpose of [Sub-clause (1)] [Substituted vide S.R.O. No. 547/16.3.1977.], the stocks of any essential commodity in the possession of any dealer or producer shall be deemed to be The stocks kept by him for sale ;