Rajasthan High Court - Jaipur
Ankit Mangal S/O Late Sh. Gopal Krishan ... vs Manish Vyas Major S/O Sh Rajendra Vyas ... on 19 December, 2019
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 768/2019
Ankit Mangal S/o Late Sh. Gopal Krishan Mangal B/c Agarwal
----Petitioner
Versus
Manish Vyas Major S/o Sh Rajendra Vyas B/c Brahmin
----Respondent
For Petitioner(s) : Mr. Deshraj Kalwania For State : Mr. Deshraj Gosingha, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 19/12/2019 Four weeks time is granted to remove the defect/s, failing which the petition shall stand dismissed without further reference to the Bench.
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