Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(g) in Madhya Pradesh Investment Region Development and Management Act, 2013 (g)"development scheme" or "scheme" in relation to investment region means scheme published under sub-section (2) of Section 8 and duly amended from time to time;
