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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(3)(ii) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(ii)Certificate from the Board of Secondary Education of Orissa or in any other Board or Council of Secondary Education approved by Government in support of passing of Oriya language test equivalent to M.E.School standard: