Calcutta High Court (Appellete Side)
Saikat Roy vs Unknown on 5 March, 2019
Author: Subhasis Dasgupta
Bench: Subhasis Dasgupta
l05.03.2019 Item no.81 Ct. No.22 CHC C.R.R. No.344 of 2019 In Re:- An application under Section 482of the Code of Criminal Procedure.
And In the matter of:-
Saikat Roy ... Petitioner Mr. Subir Banerjee, Mr. B. Sen, Ms. S. Misra ... for the petitioner Mr. Sanat Kr. Das, Mr. Sujon Chatterjee, Mr. Sourish Ray ... for the O.P. Nos.1, 2 Ms. Sreeparna Das ... for the State The petitioner is directed to furnish supplementary affidavit.
One of the copy of supplementary affidavit may be served upon the o.p./wife.
Matter to appear in the list as 'Listed Motion', one week after.
(Subhasis Dasgupta, J.)