Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Kerala - Subsection

Section 64(2)(h) in Kerala Real Estate (Regulation and Development) Act, 2015

(h)other functions to be discharged by the real estate agent under clause (e) of section 9;