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State of Punjab - Section

Section 1 in Punjab Gram Panchayat Act, 1952

1. For Statement of Objects and Reasons, see Punjab Government Gazette (Extraordinary), 1952, page 746; for Report of the Select Committee, see Punjab Government Gazette, Part V, 1952, pages 47-122; and for proceedings in the Assembly, see Punjab Legislative Assembly Debates, 1952, Volume II, pages (30) 50-(30) 52; Volume III, pages (9)11-(9)46, (10) 89-(10) 118, (11) 131-(11)166, (13)9-(13)57, (14)2-(14)56, (15)76-(15)95.