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State of Madhya Pradesh - Section

Section 69 in The M.P. Zila Panchayats (Accounts) Rules, 1999

69. Submission of Annual Accounts and the Report to the State Government.

- The annual accounts together with the administration report duly approved by the Zila Panchayat shall be sent to the Divisional Commissioner and the District Panchayat Officer on or before 30th day of June each year.