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Central Administrative Tribunal - Delhi

Anil Kumar S/O Late Sh. Satywan vs Dda Through The Vice Chairman on 8 October, 2009

      

  

  

 Central Administrative Tribunal
Principal Bench

TA 179/2007

New Delhi, this the 8th day of October, 2009

Honble Mr. Justice V.K. Bali, Chairman
Honble Mr. L.K.Joshi, Vice Chairman(A)

Anil Kumar s/o late Sh. Satywan,
As represented through
DDA Mazdoor Union
Room No. 95, Barracks No.1/10
Jam Nagar House, Shahjahan Road,
New Delhi  110 001.					Applicant

(By Advocate : None)
Versus

1.	DDA through the Vice Chairman,
	Delhi Development Authority,
Vikas Sadan, New Delhi.

2.	The Secretary,
	Ministry of Urban Development &
 Poverty Alleviation,
Nirman Bhawan, New Delhi.		Respondents

(By Advocate: Mr. Arun Birbal)

ORDER (ORAL)

Justice V.K. Bali, Chairman:


No one has chosen to appear in support of present Application. It is 11.45 a.m. Dismissed in default.

      (L.K. Joshi)							(V.K. Bali)
Vice Chairman (A)						Chairman

/naresh/