Central Administrative Tribunal - Delhi
Anil Kumar S/O Late Sh. Satywan vs Dda Through The Vice Chairman on 8 October, 2009
Central Administrative Tribunal Principal Bench TA 179/2007 New Delhi, this the 8th day of October, 2009 Honble Mr. Justice V.K. Bali, Chairman Honble Mr. L.K.Joshi, Vice Chairman(A) Anil Kumar s/o late Sh. Satywan, As represented through DDA Mazdoor Union Room No. 95, Barracks No.1/10 Jam Nagar House, Shahjahan Road, New Delhi 110 001. Applicant (By Advocate : None) Versus 1. DDA through the Vice Chairman, Delhi Development Authority, Vikas Sadan, New Delhi. 2. The Secretary, Ministry of Urban Development & Poverty Alleviation, Nirman Bhawan, New Delhi. Respondents (By Advocate: Mr. Arun Birbal) ORDER (ORAL) Justice V.K. Bali, Chairman:
No one has chosen to appear in support of present Application. It is 11.45 a.m. Dismissed in default.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh/