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Bombay High Court

The Pr. Commissioner Of Income Tax - 1 ... vs Jayshree Suresh Sharma on 20 January, 2021

Author: Abhay Ahuja

Bench: Sunil P. Deshmukh, Abhay Ahuja

                                                                      Group 989-1070.odt



            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                         989 TAX APPEAL NO.19 OF 2006

     THE COMMISSIONER OF INCOME TAX , AURANGABAD
                          VERSUS
DHANAVARSHA BUILDERS and DEVELOPERS PVT LTD. AURANGABAD
                             ...
          Advocate for Appellant : Mr. Sharma Alok
                             ...
              990 TAX APPEAL NO.62 OF 2007

     THE COMMISSIONER OF INCOME TAX, AURANGABAD
                          VERSUS
 SAMARTHA SAHAKARI SAKHAR KARKHANA LTD ANKUSHNAGAR
                             ...
          Advocate for Appellant : Mr. Alok Sharma
                             ...
              991 TAX APPEAL NO.1 OF 2008

      THE COMMISSIONER OF INCOME TAX, AURANGABAD
                         VERSUS
   TULJABHAVAI SAHAKARI SAKHAR KARKHANA LTD TULJAPUR,
                      OSMANABAD.
                                      ...
                   Advocate for Appellant : Mr. Alok Sharma
                                      ...
                       992 TAX APPEAL NO.19 OF 2008

      THE COMMISSIONER OF INCOME TAX, AURANGABAD.
                           VERSUS
 M/S TIRUPATI LAND DEVELOPERS AND BUILDERS AURANGABAD.
                              ...
           Advocate for Appellant : Mr. Alok Sharma
                              ...
                993 TAX APPEAL NO.27 OF 2008
                      WITH TA/28/2008

               THE COMMISSIONER OF INCOME TAX PUNE
                                 VERSUS
               GANESH SAHAKARI SAKHAR KARKHANA LTD
                                   ...
                  Advocate for Appellant : Mr. A. R. Kale
                                                                                   1/16




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                                     ...
                        994 TAX APPEAL NO.30 OF 2008

             THE COMMISSIONER OF INCOME TAX
                            VERSUS
    JAI JAWAN JAI KISAN SAHAKARI SAKHAR KARKHANA LTD.
                               ...
            Advocate for Appellant : Mr. Alok Sharma
                               ...
                995 TAX APPEAL NO.33 OF 2008
                       WITH TA/39/2008

        THE COMMISSIONER OF INCOME TAX AURANGABAD
                             VERSUS
             SHRI RAMESHKUMAR JEETMAL BAGADIA
                                ...
             Advocate for Appellant : Mr. Alok Sharma
                                ...
                 996 TAX APPEAL NO.35 OF 2009

            THE COMMISSIONER OF INCOME TAX PUNE
                             VERSUS
         NAGAR TALUKA SAHAKARI SAKHAR KARKHANA LTD
                                ...
               Advocate for Appellant : Mr. A.R. Kale
                                ...
                 997 TAX APPEAL NO.36 OF 2009

              THE COMMISSIONER OF INCOME TAX
                             VERSUS
         NAGAR TALUKA SAHAKARI SAKHAR KARKHANA LTD
                                ...
               Advocate for Appellant : Mr. A.R. Kale
                                ...
                 998 TAX APPEAL NO.48 OF 2009

         THE COMMISSIONER OF INCOME TAX 1
                        VERSUS
 ANASAHEB RAMESH C AJMARA NAGARI SAH PAT PEDI DHULE
                            ...
         Advocate for Appellant : Mr. D. V. Soman
                            ...
                        999 TAX APPEAL NO.52 OF 2009


                                                                                 2/16




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               THE COMMISSIONER OF INCOME TAX
                              VERSUS
          DNYANESHWAR SAHAKARI SAKHAR KARKHANA LTD
                                  ...
             Advocate for Appellant : Mr. Sharma Alok M.
                                  ...
                 1000 TAX APPEAL NO.54 OF 2009

              THE COMMISSIONER OF INCOMETAX
                            VERSUS
      JAI SHIV SHANKAR SAHAKARI AKHAR KARKHANA LTD
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
                1001 TAX APPEAL NO.58 OF 2009
   WITH TA/60/2009 WITH TA/61/2009 WITH TA/64/2009 WITH
TA/65/2009 WITH TA/62/2009 WITH TA/63/2009 WITH TA/59/2009

    THE COMMISSIONER OF INCOMETAX ( CENTRAL ) NAGPUR
                           VERSUS
               OMPRAKASH R S BHARUKHA
                              ...
           Advocate for Appellant : Mr. Alok Sharma
                              ...
              1002 TAX APPEAL NO.38 OF 2010

                  THE COMMISSIONER OF INCOMETAX-II
                                 VERSUS
                 SHRI MONOHARLAL BHURALAL SARMA
                                     ...
                Advocate for Appellant : Mr. Sharma Alok M.
                                     ...
                    1003 TAX APPEAL NO.47 OF 2010
                   WITH TA/48/2010 WITH TA/49/2010

          THE COMMISSIONER OF INCOMETAX I PUNE
                            VERSUS
     VASANT KUSUM RURAL YOG ANDAYURVED SANSHODHAN
                         AHMEDNAGAR
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
               1004 TAX APPEAL NO.63 OF 2010



                                                                                  3/16




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                  THE COMMISSIONER OF INCOMETAX II
                                 VERSUS
                      SADHANA UMAKANT DHAKE
                                    ...
                 Advocate for Appellant : Mr. Alok Sharma
                                    ...
                 1005 INCOME TAX APPEAL NO.7 OF 2012

         THE COMMISSIONER OF INCOMETAX I NASHIK
                             VERSUS
     SHRI AGRASEN SAHAKARI PATSNSTHA MARYADIT DHULE
                               ...
              Advocate for Appellant : Mr. A. R. Kale
                               ...
            1006 INCOME TAX APPEAL NO.15 OF 2012

               THE COMMISSIONER OF INCOMETAX, ABAD
                                VERSUS
                         MIRZA QUAISAR BAIG
                                    ...
               Advocate for Appellant : Mr. Sharma Alok M.
                                    ...
                1007 INCOME TAX APPEAL NO.3 OF 2013

           THE COMMISSIONER OF INCOMETAX-I, NASHIK
                               VERSUS
           VISHAL SAGAR HOME AND AGROPRODUCTS LTD
                                 ...
                Advocate for Appellant : Mr. A. R. Kale
                                 ...
              1008 INCOME TAX APPEAL NO.19 OF 2013

        THE COMMISSIONER OF INCOMETAX, AURANGABAD
                             VERSUS
                  SURENDRA SHANTILAL PEETY
                                 ...
            Advocate for Appellant : Mr. Sharma Alok M.
                                 ...
             1009 INCOME TAX APPEAL NO.21 OF 2013

        THE COMMISSIONER OF INCOMETAX, AURANGABAD
                         VERSUS
                SURENDRA SHANTILAL PEETY
                             ...

                                                                                 4/16




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          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1010 INCOME TAX APPEAL NO.26 OF 2013
    WITH ITA/56/2013 WITH ITA/27/2013 WITH ITA/55/2013

        THE COMMISSIONER OF INCOMETAX, AURANGABAD
                             VERSUS
                   RACHANA JITENDRA PEETY
                                 ...
            Advocate for Appellant : Mr. Sharma Alok M.
                                 ...
             1011 INCOME TAX APPEAL NO.28 OF 2013
              WITH ITA/29/2013 WITH ITA/31/2013

      THE COMMISSIONER OF INCOMETAX, AURANGABAD
                           VERSUS
                 NAMRATA RAVINDRA PEETY
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1012 INCOME TAX APPEAL NO.32 OF 2013
    WITH ITA/47/2013 WITH ITA/49/2013 WITH ITA/45/2013

      THE COMMISSIONER OF INCOMETAX, AURANGABAD
                           VERSUS
                SURENDRA SHANTILAL PEETY
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1013 INCOME TAX APPEAL NO.34 OF 2013
    WITH ITA/35/2013 WITH ITA/36/2013 WITH ITA/37/2013

        THE COMMISSIONER OF INCOMETAX, AURANGABAD
                             VERSUS
                   RAVINDRA SHANTILAL PEETY
                                 ...
            Advocate for Appellant : Mr. Sharma Alok M.
                                 ...
             1014 INCOME TAX APPEAL NO.40 OF 2013
                        WITH ITA/41/2013

        THE COMMISSIONER OF INCOMETAX, AURANGABAD
                         VERSUS
               SHANTILAL GOVARDHAN PEETY

                                                                           5/16




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                                    ...
               Advocate for Appellant : Mr. Sharma Alok M.
                                    ...
                1015 INCOME TAX APPEAL NO.43 OF 2013

        THE COMMISSIONER OF INCOMETAX, AURANGABAD
                             VERSUS
                    VARSHA SURENDRA PEETY
                                 ...
            Advocate for Appellant : Mr. Sharma Alok M.
                                 ...
             1016 INCOME TAX APPEAL NO.60 OF 2013

      THE COMMISSIONER OF INCOMETAX, AURANGABAD
                           VERSUS
          PEOPLES CO-OPERATIVE BANK TD. HINGOLI
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1017 INCOME TAX APPEAL NO.71 OF 2013
        WITH X-OBJ(ST)/33172/20 IN ITA/74/2013 WITH
 X-OBJ(ST)/33171/20 IN ITA/72/2013 WITH ITA/72/2013 WITH
    ITA/74/2013 WITH X-OBJ(ST)/33173/20 IN ITA/71/2013

        THE COMMISSIONER OF INCOMETAX, AURANGABAD
                             VERSUS
                       PUSHPALATA S. LOYA
                                 ...
            Advocate for Appellant : Mr. Sharma Alok M.
                                 ...
             1018 INCOME TAX APPEAL NO.8 OF 2014

    THE COMMISSIONER OF INCOMETAX AAYAKAR BHAVAN
                        AURANGABAD
                            VERSUS
            M/S SANKET FOOD PRODUCTS PT. LTD.
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1019 INCOME TAX APPEAL NO.27 OF 2014
   WITH ITA/28/2014 WITH ITA/29/2014 IN ITA/28/2014 WITH
                         ITA/30/2014

   THE COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR

                                                                                 6/16




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                                VERSUS
                 M/S MULAY CONSTRUCTIONS PV. LTD.
                                    ...
               Advocate for Appellant : Mr. Sharma Alok M.
                                    ...
                1020 INCOME TAX APPEAL NO.52 OF 2016

    THE PR. COMMISSIONER OF INCOME TAX-1, AURANGABAD
                            VERSUS
                  AJIT RAMCHANDA JADHAV
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
           1021 INCOME TAX APPEAL NO.100 OF 2016

    THE PR. COMMISSIONER OF INCOME TAX-1, AURANGABAD
                            VERSUS
             M/S PEOPLES CO-OPERATIVE BNK LTD.
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
           1022 INCOME TAX APPEAL NO.101 OF 2016

    THE PR. COMMISSIONER OF INCOME TAX-2, AURANGABAD
                            VERSUS
                 ANURAG RADHESHYAM ATTAL
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
            1023 INCOME TAX APPEAL NO.18 OF 2017
             WITH ITA/20/2017 WITH ITA/19/2017

    THE PR. COMMISSIONER OF INCOME TAX-2 AURANGABAD
                           VERSUS
                SALAUDDIN KASIMSAB SAYEED
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
            1025 INCOME TAX APPEAL NO.20 OF 2018
                      WITH ITA/21/2018

      THE PR. COMMISSIONER OF INCOME TAX-2 NASHIK
                        VERSUS
    M/S RAJMAL LAKHICHAND JEWELERS PVT. LTD., JALGAON

                                                                                 7/16




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                                    ...
               Advocate for Appellant : Mr. Sharma Alok M.
                                    ...
                1026 INCOME TAX APPEAL NO.23 OF 2018

    THE PR. COMMISSIONER OF INCOME TAX-1 AURANGABAD
                           VERSUS
                KACHRULAL NATHAMAL MUTHA
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
            1027 INCOME TAX APPEAL NO.24 OF 2018

    THE PR. COMMISSIONER OF INCOME TAX-1, AURANGABAD
                            VERSUS
              M/S. NATH ROYAL LTD., AURAGABAD
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
            1028 INCOME TAX APPEAL NO.25 OF 2018

    THE PR. COMMISSIONER OF INCOME TAX-1 AURANGABAD
                           VERSUS
                    GOVIND DEVRAO PATIL
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
                 1029 INCOME TAX APPEAL NO.26 OF 2018

   THR PR. COMMISSIONER OF INCOME TAX-1, AURANGABAD
                           VERSUS
   M/S. ENDURANCE TECHNOLOGIE PVT., LTD, AURANGABAD
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1030 INCOME TAX APPEAL NO.34 OF 2018

    THE PR. COMMISSIONER OF INCOME TAX-2 AURANGABAD
                            VERSUS
               SMT. SANGEETA KOTOOMAL ESRNI
                               ...
              Advocate for Appellant : Mr.A.R. Kale
                               ...
            1031 INCOME TAX APPEAL NO.45 OF 2018

                                                                                 8/16




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         THE PR. COMMISSIONER OF INCOME TAX-1 NASHIK
                             VERSUS
                   DEEPAK JAGDISH THAKKAR
                                ...
               Advocate for Appellant : Mr. A. R. Kale
                                ...
             1032 INCOME TAX APPEAL NO.54 OF 2018
                       WITH ITA/55/2018

    THE PR. COMMISSIONER OF INCOME TAX-2 AURANGABAD
                             VERSUS
               SHIVAJI CHANDARRAO DESHMUK
                               ...
              Advocate for Appellant : Mr. A. R. Kale
                               ...
            1033 INCOME TAX APPEAL NO.68 OF 2018

    THE PR. COMMISSIONER OF INCOME TAX-2 NASHIK
                         VERSUS
AADHUNIK INFRASTRUCTURE DEELOPMENT PVT LTD., JALGAON
                             ...
        Advocate for Appellant : Mr. Sharma Alok M.
                             ...
         1034 INCOME TAX APPEAL NO.73 OF 2018

         THR PR. COMMISSIONER OF INCOME TAX-2 NASHIK
                             VERSUS
                  CHARUSHILA SURESH BOROLE
                                 ...
            Advocate for Appellant : Mr. Sharma Alok M.
                                 ...
             1035 INCOME TAX APPEAL NO.74 OF 2018

   THR PR. COMMISSIONER OF INCOME TAX- 1 AURANGABAD
                           VERSUS
       M/S SHREE OM ROLLING MILLSPVT LTD., JALNA
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1036 INCOME TAX APPEAL NO.76 OF 2018

                 RAMCHANDRA PRABHAKAR SURYAANSHI
                             VERSUS

                                                                           9/16




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               THE INCOME TAX OFFICER LATR AND ANR
                                    ...
             Advocate for Appellants : Mr. Halkude Sharad S.
                                    ...
                1037 INCOME TAX APPEAL NO.2 OF 2019

    THE PR. COMMISSIONER OF INCOME TAX-1 AURANGABAD
                            VERSUS
             M/S ABHAY CONTEX PVT LTD., JALNA
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
             1038 INCOME TAX APPEAL NO.5 OF 2019
       WITH ITA/6/2019 WITH ITA/8/2019 WITH ITA/7/2019

    THE PR. COMMISSIONER OF INCOME TAX-1 AURANGABAD
                           VERSUS
         M/S RISHI STEEL AND ALLOYSPVT LTD., JALNA
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
                 1039 INCOME TAX APPEAL NO.33 OF 2019

   THE PR. COMMISSIONER OF INCOME TAX - 2 AURANGABAD
                            VERSUS
           M/S. PIYUSH ENTERPRISES, ARANGABAD
                              ...
             Advocate for Appellant : Mr. A. R. Kale
                              ...
           1040 INCOME TAX APPEAL NO.34 OF 2019

     THE PR. COMMISSIONER OF INCOME TAX-1, AURANGABD
                            VERSUS
        CHATRAPATI SAMBHAJI RAJE SKHAR UDYOG LTD.
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
                 1041 INCOME TAX APPEAL NO.35 OF 2019

   THE PR. COMMISSIONER OF INCOME TAX - 2 AURANGABAD
                           VERSUS
            RANJEET SURESH GHATE, AURAGABAD
                              ...
             Advocate for Appellant : Mr. A. R. Kale
                                                                               10/16




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                                  ...
                 1042 INCOME TAX APPEAL NO.44 OF 2019

    THE PR. COMMISSIONER OF INCOME TAX-1, AURANGABAD
                            VERSUS
        OM SAI RAM STEEL AND ALLOY PVT. LTD., JALNA
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
            1043 INCOME TAX APPEAL NO.1 OF 2020

    THE PR. COMMISSIONER OF INCOME TAX-1, AURANGABD
                           VERSUS
  LADHARAM MATHURADAS DEMDA ROP. AADILAXMI TRADING
                         COMOPANY
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
            1044 INCOME TAX APPEAL NO.3 OF 2020

   THE PR. COMMISSIONER OF INCOME TAX - 1 AURANGABAD
                           VERSUS
         M/S. PARESH FARMS PVT LTD. AURANGABAD
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
            1045 INCOME TAX APPEAL NO.4 OF 2020

   THE PR. COMMISSIONER OF INCOME TAX - 1 AURANGABAD
                           VERSUS
                 AKSHAY RAJESH SAMDARIYA
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
            1046 INCOME TAX APPEAL NO.6 OF 2020

        THE PR. COMMISSIONER OF INCOME TAX- 2 NASHIK
                             VERSUS
                    DILIP DATTATREYA RADE
                                 ...
            Advocate for Appellant : Mr. Sharma Alok M.
                                 ...
             1047 INCOME TAX APPEAL NO.7 OF 2020


                                                                            11/16




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    THE PR. COMMISSIONER OF INCOME TAX- 1 AURANGABAD
                            VERSUS
              ROCHANDAS KIMATRAM KAWARAN
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
            1048 INCOME TAX APPEAL NO.9 OF 2020

    THE PR. COMMISSIONER OF INCOME TAX- 1 AURANGABAD
                            VERSUS
              CHANDRAKANT RAGHUNATHRAO GJE
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
            1049 INCOME TAX APPEAL NO.10 OF 2020

                      THE PCIT - 1 AURANGABAD
                                VERSUS
                  NANDKISHORE KISHANRAO DILEAO
                                    ...
               Advocate for Appellant : Mr. Sharma Alok M.
                                    ...
                 1050 INCOME TAX APPEAL NO.27 OF 2020

     THE PR. COMMISSIONER OF INCOME TAX-1, AURANGABD
                            VERSUS
                     RAKHI ANAND VERMA
                                ...
           Advocate for Appellant : Mr. Sharma Alok M.
                                ...
            1051 INCOME TAX APPEAL NO.29 OF 2020

        THE PR. COMMISSIONER OF INCOME TAX - 1 NASHIK
                             VERSUS
                    PRAVIN JAGANNATH PATIL
                                ...
               Advocate for Appellant : Mr. A. R. Kale
                                ...
             1052 INCOME TAX APPEAL NO.30 OF 2020

         THE PR. COMMISSIONER OF INCOME TAX-1 NASHIK
                            VERSUS
                 VERSATILE CHEMICALS LTD, DULE
                              ...

                                                                               12/16




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                   Advocate for Appellant : Mr. A. R. Kale
                                    ...
                 1053 INCOME TAX APPEAL NO.31 OF 2020

   THE PR. COMMISSIONER OF INCOME TAX - 2 AURANGABAD
                           VERSUS
              UMAKANT SHAMBHULING SWAMI
                              ...
             Advocate for Appellant : Mr. A.R. Kale
                                    ...
                 1054 INCOME TAX APPEAL NO.32 OF 2020
                          WITH ITA/33/2020

        THE PR. COMMISSIONER OF INCOME TAX - 1 NASHIK
                             VERSUS
                   JIJABRAO ANANDRAO PATIL
                                ...
               Advocate for Appellant : Mr. A. R. Kale
                                ...
             1055 INCOME TAX APPEAL NO.34 OF 2020

    THE PR. COMMISSIONER OF INCOME TAX-2 AURANGABAD
                            VERSUS
                JAYKUMAR BALKRISHNA SHAH
                               ...
              Advocate for Appellant : Mr. A. R. Kale
                               ...
                 1056 INCOME TAX APPEAL NO.36 OF 2020
                          WITH ITA/37/2020

          THE PR. COMMISSIONER OF INCOME TAX - I, PUNE
                              VERSUS
           NAKODA MACHINERY PVT. LTD. AHMEDNAGAR
                                 ...
                Advocate for Appellant : Mr. A.R. Kale
                                 ...
              1057 INCOME TAX APPEAL NO.41 OF 2020
               WITH ITA/43/2020 WITH ITA/42/2020

        THE PR. COMMISSIONER OF INCOME TAX - 1 NASHIK
                              VERSUS
                   JAYSHREE SURESH SHARMA
                                 ...
                Advocate for Appellant : Mr. A.R. Kale
                                                                               13/16




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                                  ...
                 1058 INCOME TAX APPEAL NO.44 OF 2020

        THE PR. COMMISSIONER OF INCOME TAX - 1 NASHIK
                              VERSUS
                    PRAVIN JAGANNATH PATIL
                                 ...
                Advocate for Appellant : Mr. A.R. Kale
                                 ...
             1059 INCOME TAX APPEAL NO.48 OF 2020

        THE PR. COMMISSIONER OF INCOME TAX - 1 NASHIK
                              VERSUS
                    MANOJ SURESH SHARMA
                                 ...
                Advocate for Appellant : Mr. A.R. Kale
                                 ...
             1060 INCOME TAX APPEAL NO.50 OF 2020

    THE PR. COMMISSIONER OF INCOME TAX-2 AURANGABAD
                            VERSUS
                MRS. LALITA SUBHASH NAHAR
                               ...
              Advocate for Appellant : Mr. A.R. Kale
                               ...
            1061 INCOME TAX APPEAL NO.51 OF 2020

    THE PR. COMMISSIONER OF INCOME TAX-2 AURANGABAD
                            VERSUS
              SHARAD GULABCHAND SARDA, BED
                               ...
              Advocate for Appellant : Mr. A.R. Kale
                               ...
            1062 INCOME TAX APPEAL NO.52 OF 2020

    THE PR. COMMISSIONER OF INCOME TAX-2 AURANGABAD
                            VERSUS
                   VITTHAL GURUNATH PATIL
                               ...
              Advocate for Appellant : Mr. A.R. Kale
                               ...
            1063 INCOME TAX APPEAL NO.54 OF 2020

          THE PR. COMMISSIONER OF INCOME TAX - 1 PUNE

                                                                            14/16




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                                 VERSUS
                    MANGURDE BALASAHEB KARBHAR
                                    ...
                   Advocate for Appellant : Mr. A.R. Kale
                                    ...
                 1064 INCOME TAX APPEAL NO.55 OF 2020

          THE PR. COMMISSIONER OF INCOME TAX - 1 PUNE
                              VERSUS
                     SHIVAJI YASHWANT KARPE
                                 ...
                Advocate for Appellant : Mr. A.R. Kale
                                 ...
              1065 INCOME TAX APPEAL NO.58 OF 2020

   THE PR. COMMISSIONER OF INCOME TAX - 1 AURANGABAD
                           VERSUS
              M/S. MAULI STEEL PVT. LTD. JALNA
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1066 INCOME TAX APPEAL NO.65 OF 2020
                      WITH ITA/66/2020

   THE PR. COMMISSIONER OF INCOME TAX - 1 AURANGABAD
                           VERSUS
                 M/S. TIRUPATI SALES, JALNA
                               ...
          Advocate for Appellant : Mr. Sharma Alok M.
                               ...
           1067 INCOME TAX APPEAL NO.67 OF 2020

                      THE PCIT - 1 AURANGABAD
                                VERSUS
                       NANDKISHOR K. DILERAO
                                    ...
               Advocate for Appellant : Mr. Sharma Alok M.
                                    ...
                1068 INCOME TAX APPEAL NO.68 OF 2020

                         THE PCIT - 1 AURANGABAD
                                  VERSUS
                        PANKAJ OMPRAKASH ZANZARI



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                                                                           Group 989-1070.odt


                                         ...
                    Advocate for Appellant : Mr. Sharma Alok M.
                                         ...
                     1069 INCOME TAX APPEAL NO.75 OF 2020

         THE PR. COMMISSIONER OF INCOME TAX- I AURANGABAD
                                 VERSUS
                    LAXMIKANT RAMNIWAS BALDAWA
                                    ...
                   Advocate for Appellant : Mr. A.R. Kale
                                    ...
                 1070 INCOME TAX APPEAL NO.76 OF 2020
                           WITH ITA/77/2020

            THE PR. COMMISSIONER OF INCOME TAX - 1 NASHIK
                                 VERSUS
            PARASNATH PETROCHEMICALS PT. LTD., NANDURBAR
                                    ...
                   Advocate for Appellant : Mr. A. R. Kale
                                    ...

                                    CORAM   :   SUNIL P. DESHMUKH AND
                                                ABHAY AHUJA, JJ.
                                    DATE    :   20.01.2021



PER COURT :

1. Learned counsel for the appellants states that required written instructions are awaited.

2. We hope the required instructions would be received by next week.

3. Stand over to 3rd February, 2021.

(ABHAY AHUJA, J.) (SUNIL P. DESHMUKH, J.) Sameer 16/16 ::: Uploaded on - 22/01/2021 ::: Downloaded on - 08/02/2021 10:15:35 :::